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[Cites 0, Cited by 1] [Section 4M(1)] [Section 4M] [Entire Act]

Union of India - Subsection

Section 4M(1)(b) in Imports and Exports (Control) Act, 1947

(b)where the decision or order has been made by any officer below the rank of the Additional Chief Controller, to the Chief Controller or where he so directs, to the Additional Chief Controller,