Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(1)(a) in Kerala General Sales Tax Rules, 1963

(a)Every appeal under Section 40 (I) shall be in Form 35 and every petition under Section 41 (1) shall be in Form 36 and shall be verified in the manner specified therein.