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State of Odisha - Section

Section 6 in The Orissa Private Ferries Rules, 1954

6.

Government mails shall be ferried in the day time at times intimated by the Postal Department.No passengers or goods shall be allowed to cross in the same boats carrying the Government mails and runners.The proprietor shall cause carts carrying the mails and the drivers of such carts and Dak runners to be conveyed across the ferry with the least possible delay.