Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(c) in The Maharashtra Electricity (Supply) Rules, 1963 (c)replacing the amounts of its current revenues which have been applied towards the repayment of the temporary borrowings made in accordance with these rules :
