Supreme Court - Daily Orders
Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 22 January, 2021
Bench: Uday Umesh Lalit, Hemant Gupta, S. Ravindra Bhat
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ITEM NO.36 Court 4 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2816/2020
LG POLYMERS INDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS. Respondent(s)
(IA No.69138/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.69139/2020-EX-PARTE STAY and IA No.52395/2020-
EXEMPTION FROM FILING AFFIDAVIT and IA No.69140/2020-EXEMPTION FROM
FILING AFFIDAVIT and IA No.50073/2020-INTERVENTION/IMPLEADMENT and
IA No.69142/2020-PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS and
IA No.69141/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES and IA No.52391/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/ FACTS/ ANNEXURES
WITH
SLP(C) No. 10117-10119/2020 (XII-A)
(FOR ADMISSION and I.R.)
C.A. No. 2665/2020 (XVII)
(IA No. 57476/2020 - EX-PARTE STAY)
Date : 22-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Appellant(s) Mr. Mukul Rohatgi, Senior Advocate
Mr Shyam Divan, Senior Advocate
Mr Anuj Berry, Advocate
Mr Aashish Gupta, Advocate
Mr Chaitanya Safaya, Advocate
Mr P S S Bhargava Advocate
Mr. S. S. Shroff, AOR
For Respondent(s)
Signature Not Verified
Mr. Nikhil Nayyar, Senior Advocate
Digitally signed by
Indu Marwah
Date: 2021.01.23
Mr. T. V. S. Raghavendra Sreyas, AOR
12:20:57 IST
Reason: Ms. Sugandha Batra, Advocate
Mr. Siddharth Vasudev, Advocate
Ms. Gayatri Gulati, Advocate
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Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Advocate
Mr. Shaik Mohamad Haneef, Advocate
Mr T. Vijaya Bhaskar Reddy, Advocate
Mr. Amitabh Sinha, Advocate
Mr. Shrey Sharma, Advocate
Mr. Saurabh Mishra, AOR
Mr.Onkar Singh, Adv
Mr.Rakesh Chander, Adv
Mr.Neha Tripathi, Adv
Ms Aishwarya Bhati, Asg
Mr. Gurmeet Singh Makker, Aor
Ms.Ashish Rana, Adv.
Mr.Shovan Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 16.03.2021.
(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER