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Supreme Court - Daily Orders

Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 22 January, 2021

Bench: Uday Umesh Lalit, Hemant Gupta, S. Ravindra Bhat

                                                    1

     ITEM NO.36                Court 4 (Video Conferencing)            SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   2816/2020

     LG POLYMERS INDIA PRIVATE LIMITED                               Appellant(s)

                                                   VERSUS

     ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS.                   Respondent(s)

     (IA No.69138/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.69139/2020-EX-PARTE STAY and IA No.52395/2020-
     EXEMPTION FROM FILING AFFIDAVIT and IA No.69140/2020-EXEMPTION FROM
     FILING AFFIDAVIT and IA No.50073/2020-INTERVENTION/IMPLEADMENT and
     IA No.69142/2020-PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS and
     IA No.69141/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
     ANNEXURES and IA No.52391/2020-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/ FACTS/ ANNEXURES


     WITH
     SLP(C) No. 10117-10119/2020 (XII-A)
     (FOR ADMISSION and I.R.)

      C.A. No. 2665/2020 (XVII)
     (IA No. 57476/2020 - EX-PARTE STAY)

     Date : 22-01-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE HEMANT GUPTA
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Appellant(s)              Mr. Mukul Rohatgi, Senior Advocate
                                   Mr Shyam Divan, Senior Advocate
                                   Mr Anuj Berry, Advocate
                                   Mr Aashish Gupta, Advocate
                                   Mr Chaitanya Safaya, Advocate
                                   Mr P S S Bhargava Advocate
                                   Mr. S. S. Shroff, AOR

     For Respondent(s)
Signature Not Verified
                                   Mr.   Nikhil Nayyar, Senior Advocate
Digitally signed by
Indu Marwah
Date: 2021.01.23
                                   Mr.   T. V. S. Raghavendra Sreyas, AOR
12:20:57 IST
Reason:                            Ms.   Sugandha Batra, Advocate
                                   Mr.   Siddharth Vasudev, Advocate
                                   Ms.   Gayatri Gulati, Advocate
                                 2

                    Mr. Mahfooz A. Nazki, AOR
                    Mr. Polanki Gowtham, Advocate
                    Mr. Shaik Mohamad Haneef, Advocate
                    Mr T. Vijaya Bhaskar Reddy, Advocate
                    Mr. Amitabh Sinha, Advocate
                    Mr. Shrey Sharma, Advocate

                    Mr. Saurabh Mishra, AOR
                    Mr.Onkar Singh, Adv
                    Mr.Rakesh Chander, Adv
                    Mr.Neha Tripathi, Adv

                    Ms Aishwarya Bhati, Asg
                    Mr. Gurmeet Singh Makker, Aor
                    Ms.Ashish Rana, Adv.
                    Mr.Shovan Mishra, Adv.



          UPON hearing the counsel the Court made the following
                             O R D E R

List on 16.03.2021.

(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER