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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(a) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(a)Sanatorium charges (which include charges for ordinary accommodation and medicine) at the rate actually paid by the patient, subject to a maximum of Rs.25 a month.