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Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 6 Ors on 10 August, 2021

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                  Page No.# 1/4

GAHC010097222021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3198/2021

         MARUTI TIMBER AND FURNITURES
         A PROPRIETORSHIP CONCERN, REP. BY ITS POWER OF ATTORNEY
         HOLDER SRI PARTHA PRATIM GOGOI, S/O. SRI JATIN GOGOI, OFFICE
         SITUATED AT- HANCHARA CHARIALI, P.S. TEOK, DIST. JORHAT, ASSAM-
         785683.



         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REP. BY THE COMM. AND SECY., DEPTT. OF ENVIRONMENT AND ROREST,
         GOVT. OF ASSAM, DISPUR, GUWAHATI-781006, ASSAM.

         2:THE DIVISIONAL FOREST OFFICER

          DEPTT. OF ENVIRONMENT AND FOREST
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-781006
          ASSAM.

         3:THE DIRECTOR AND PRINCIPAL CHIEF CONSERVATOR OF FOREST
         HEAD AND FOREST FORCE

          KAZIRANGA NATIONAL PARK AND TIGER RESERVE
          P.O. BOKAKHAT
          DIST. GOLAGHAT
          ASSAM
          PIN-785612.

         4:THE FOREST RANGER

          WESTERN RANGE
                                                          Page No.# 2/4

             BAGORI
             KAZIRANGA NATIONAL PART AND TIGER RESERVE
             DEPTT. OF ENVIRONMENT AND FOREST
             NAGAON
             ASSAM
             PIN-782136.

            5:THE INVESTIGATION OFFICER CUM FORESTER-I

             WESTERN RANGE
             BAGORI
             KAZIRANGA NATIONAL PART AND TIGER RESERVE
             DEPTT. OF ENVIRONMENT AND FOREST
             NAGAON
             ASSAM
             PIN-782136.

            6:DILIP KUMAR SINGHANIA

             D/O. LT. KEDARNATH
             TULIP TOWER
             FLAT NO.505
             STADIUM ROAD
             BAREILLY
             P.O. BAREILLY
             UTTAR PRADESH
             PIN-243001.

            7:FOREST RANGE OFFICER

             GOVT. OF NAGALAND
             RANGE
             LONGLENG DIVISION
             NAGALAND-798625

Advocate for the Petitioner   : MR D K DAS

Advocate for the Respondent : SC, FOREST




             Linked Case : WP(C)/3228/2021

            DILIP KUMAR SINGHANIA
            S/O LT. KEDARNATH SINGHANIA
                                                       Page No.# 3/4

R/O TULIP TOWER FLAT NO. 505 STADIUM ROAD
BAREILLY
P.O. BAREILLY
UTTAR PRADESH-243001


VERSUS

THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY
DEPTT. OF ENVIRONMENT AND FOREST GOVT. OF ASSAM
DISPUR
GUWAHATI-781006

2:THE DIVISIONAL FOREST OFFICER
KAZIRANGA NATIONAL PARK AND TIGER RESERVE
 NAGAON
ASSAM
 PIN-782136
 3:THE DIRECTOR AND PRINCIPAL CHIEF CONSERVATOR OF FOREST HEAD
AND FOREST FORCE
KAZIRANGA NATIONAL PARK AND TIGER RESERVE
 P.O. BOKAKHAT DIST. GOLAGHAT
ASSAM
 PIN-785612
 4:THE FOREST RANGER
WESTERN RANGE
 BAGORI KAZIRANGA NATIONAL PARK AND TIGER RESERVE
 DEPTT. OF ENVIRONMENT AND FOREST NAGAON
ASSAM
 PIN-782136
 5:THE INVESTIGATION OFFICER CUM FORESTER I
WESTERN RANGE
 BAGORI KAZIRANGA NATIONAL PARK AND TIGER RESERVE
 DEPTT. OF ENVIRONMENT AND FOREST NAGAON
ASSAM
 PIN-782136
 6:FOREST RANGE OFFICER
DEPTT. OF FOREST GOVT OF NAGALAND
 SITAP RANGE
 LONGLENG DIVISION NAGALAND-798625
 ------------

Advocate for : MR. T DOLEY Advocate for : SC FOREST appearing for THE STATE OF ASSAM AND 5 ORS Page No.# 4/4 BEFORE THE HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA order 10.08.2021 Heard the learned counsel for the petitioners.

Let notice be issued. Mr. D Gogoi, learned standing counsel for the Forrest Department accepts notices on behalf of all the respondents. Necessary extra copies be served on the learned counsel.

Notices are made returnable on 31.08.2021.

JUDGE Comparing Assistant