Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(2)(b) in The Nathdwara Temple Act, 1959 (b)all matters which under any provision of this Act may be or are expressly required or allowed to be prescribed or provided for by rules:'