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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3) in The M.P. Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973

(3)All rules made under this Act, shall be laid on the table of the Madhya Pradesh Legislative Assembly.