Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Gujarat - Subsection Section 91(4) in The Bombay Irrigation Act, 1879 (4)In sub-section (1) of section 73, for the words "Mamlatdar's Office" the words "Office of the Taluka Development Officer" shall be substituted;
