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[Cites 0, Cited by 3] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2) in The Electricity Act, 2003

(2)The Chairperson, or if he is unable to attend a meeting of the Appropriate Commission, any other Member nominated by the Chairperson in this behalf and, in the absence of such nomination or where there is no Chairperson, any Member chosen by the Members present from amongst themselves, shall preside at the meeting.