Bombay High Court
The Education And Cultural Society, ... vs Chandrapur City Municipal ... on 11 August, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 29wp5182.21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 5182 OF 2021
The Education and Cultural Society and ors Vs. Chandrapur City Municipal
Corporation
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. Prakhar Upadhyay, Advocate h/f Mr. S.Pbhandarkar, Advocate for petitioners
Mr. A.G. Mate, Advocate for the respondent
CORAM : AVINASH G. GHAROTE, J.
DATE : 11/08/2022 Mr. Mate, learned counsel appears for Respondent and seeks time, considering which list the matter on 24.8.2022.
JUDGE Rvjalit Digitally sign byRAJESH VASANTRAO JALIT Location:
Signing Date:11.08.2022 18:06