Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(i) in The U.P. (Regulation Of Building Operations) Directions, 1960

(i)The Prescribed Authority may in the case of subdivision of land direct the applicant to provide within the limit specified under clause (a) of Direction No. 14, such off-street parking spaces as it may consider necessary.