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[Cites 0, Cited by 0] [Section 17C(2)] [Section 17C] [Entire Act]

State of Rajasthan - Subsection

Section 17C(2)(c) in The Rajasthan Municipalities Registration of Electors Order, 1974

(c)presented within a period of fifteen days from the date of the order appealed from or sent by registered post so as to reach him within that period.