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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(29) in Jharkhand Panchayat Raj Act, 2001

(29)Enlarging Cooperative activities -
(i)Management of cooperative - based agriculture, dairy, pisciculture and forest and environment programmes;
(ii)Encouragement to cooperative - based handicraft, handloom, tasar, lac and Malwari production.
(iii)Development of Cooperative marketing system.