Delhi High Court - Orders
Shekhar Singh Jadaun vs Union Of India & Ors on 12 February, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8209/2021
SHEKHAR SINGH JADAUN ..... Petitioner
Through: Mr. Rajesh Rai, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Alexender Mathai Paikaday, Mr.
Krishnan V., Advocates for UOI
Mr. Arvind K. Nigam, Sr. Advocate
with Ms. Mamta R. Jha, Mr. Rohan
Ahuja, Ms. Shruttina, Mr. Vatslya
Vishal, Ms. Amishi Sodani,Mr. Rahul
Choudhary, Ms. Diya Viswanath,
Advocates for R-3
Mr. Jawahar Raj, Advocate for Indian
Kanoon
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.02.2024
1. List on 04.03.2024 at 02:30 P.M.
2. Date already fixed, i.e.13.02.2024 stands cancelled.
DR. SUDHIR KUMAR JAIN, J FEBRUARY 12, 2024/j This is a digitally signed order.
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