Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Greater Bengaluru City Corporation - Section 7(3) in The Bangalore City Civil Court Act, 1979 (3)The Registrar shall be the Chief Ministerial Officer of the City Civil Court.
