Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(3) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008 (3)The Security agency shall cause an enquiry into the correctness of the particulars filled in, by sending the form to the respective District Superintendent of Police.
