Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Karnataka - Section Section 32 in Rajiv Gandhi University of Health Sciences Act, 1994 32. Election of members to the Senate, the Syndicate and the Academic Council. - In case of elected members of the Senate, Syndicate and Academic Council, the method of election shall be as prescribed in the Statutes.
