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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(d) in Punjab Military Transport Act, 1916

(d)fixing the compensation payable by the [Central Government] [Substituted for the words 'Government' by the Government of India (Adaptation of Indian Laws) Order, 1937.] for the loss, destruction or deterioration of any animal or thing hired under this Act;