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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(a) in The Tamil Nadu Acquisition of Hoardings Act, 1985

(a)in the City of [Chennai] [Substituted for 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] on or after the date of the publication of this Act in the Tamil Nadu Government Gazette; and