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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in The Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006

(g)"Minority Institution" means an institution imparting health sciences education, established and administered by a minority for the purpose of welfare of the minority;