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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in The Organic Agricultural Produce Grading and Marking Rules, 2009

(6)The Agricultural Marketing Adviser will issue a Certificate of Authorisation, containing the following details:
(a)Certificate of Authorisation Number;
(b)the name and address of the Inspection and Certification Agency;
(c)the nature of the activities covered;
(d)the date of issue and date of expiry.