Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 19 in Bihar Shops & Establishments Act, 1953 19. Responsibility for payments of wages. - Every employer shall be responsible for the payment to his employees of all wages required to be paid under this Act.
