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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

British India - Subsection

Section 2(1)(b) in British Nationality Act, 1948

(b)that he is the holder of a British passport issued by His Majesty's Government in the United Kingdom or the Government of any colony, protectorate, United Kingdom mandated territory or United Kingdom trust territory;