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[Cites 0, Cited by 0] [Section 215D] [Entire Act]

State of Punjab - Subsection

Section 215D(b) in The Punjab Motor Vehicles Rules, 1989

(b)ascertain and verify the facts about insurance of motor vehicle(s) involved in the accident and inform about it to the Claims Tribunal within a period of from the date of receipt of notice of the claim case;