Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Bihar - Subsection Section 96(3) in Bihar Goods and Services Tax Act, 2017 (3)The qualifications, the method of appointment of the members and the terms and conditions of their services shall be such as may be prescribed.
