Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

15. Fee.

- The applications in Form-I, Form - X, Form - XI and Form - XII shall be accompanied with a fee of rupees one lakh fifty thousand only and the fee shall be deposited by way of a Demand Draft or Pay Order in the name of Veterinary Council of India, payable at New Delhi and applicants falling under clauses (i) and (ii) of rule 4 shall be exempted from such application fee.