Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Rajasthan - Subsection Section 67(7) in Rajasthan Public Procurement Rules, 2012 (7)The acceptance of an offer is complete as soon as the letter of communication is posted and/ or sent by email (if available) to the address of the bidder given in the bidding document.
