Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Bihar - Subsection Section 33(2)(d) in The Bihar Khadi and Village Industries Act, 1956 (d)the form and particulars of the programme for the promotion and development of khadi and village industries and schedule of the staff of officers and servants;