Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 21 in Himachal Pradesh Registration of Marriages Act, 1996 21. Previous sanction of the Government. - No prosecution for any offence punishable under this Act shall be instituted except with the previous sanction of the State Government.
