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[Cites 0, Cited by 0] [Section 288(3)] [Section 288] [Entire Act]

State of Nagaland - Subsection

Section 288(3)(b) in Nagaland Municipal Act, 2001

(b)Deposit any filth or other polluted and obnoxious matter in any dustbin or in any vehicle not intended for the removal of the same; or