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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of Maharashtra - Subsection

Section 257(vi) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(vi)the transfer in whole or in part of the rights and liabilities of the existing Panchayat Samitis to any successor Panchayat Samitis or the State Government and the terms and conditions of such transfer;