Gauhati High Court
R C Agansimani (Ramnath Chintaman A) vs Dr Ajay Kumar on 18 March, 2024
Page No.# 1/3
GAHC010225792021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/504/2021
R C AGANSIMANI (RAMNATH CHINTAMAN A)
RETIRED EXECUTIVE ENGINEER, GO-2492H, EE (CIVIL), NFSG R/O 125/1,
9TH CROSS, HMT LAYOUT/NISARGA LAYOUT MALLATHAHALLI, WARD
NO. 72, VISHWA NEEDAM, P.O., BENGALURU-560091
VERSUS
DR AJAY KUMAR, IAS AND 2 ORS
REPRESENTED BY THE SECRETARY, GOVT. OF INDIA, MINISTRY OF
DEFENCE, R.NO. 101-A, SOUTH BLOCK, NEW DELHI-110011
2:SATISH SINGH
IRSME
JOINT SECRETARY (BORDER ROADS ORGANISATION)
MINISTRY OF DEFENCE
B-WING
4TH FLOOR
SENA BHAWAN
NEW DELHI-110011
3:LT. GENERAL RAJEV KUMAR CHAUDHRY
VSM
THE DIRECTOR GENERAL BORDER ROADS
HQ
DGBR
SEEM SADAK BHAWAN
NEW DELHI-11001
Advocate for the Petitioner : MS. N UPADHYAY
Advocate for the Respondent : MR. S S ROY (r-3)
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Linked Case : I.A.(Civil)/244/2023
R C AGANSIMANI (RAMNATH CHINTAMAN A)
RETIRED EXECUTIVE ENGINEER
GO-2492H
EE (CIVIL)
NFSG R/O 125/1
9TH CROSS
HMT LAYOUT/NISARGA LAYOUT MALLATHAHALLI
WARD NO. 72
VISHWA NEEDAM
P.O.
BENGALURU-560091
VERSUS
P K H SINGH AND ANR.
BORDER ROADS ORGANIZATION
HEAD QUARTER (EAST)
LANESHWAR
GUWAHATI-781014.
2:MANOJ SONI
UNION PUBLIC SERVICE COMMISSION
(THROUGH ITS CHAIRMAN)
DEPARTMENTAL PROMOTION COMMITTEE SECTION
DHOLPUR HOUSE
SHAHJAHAN ROAD
NEW DELHI-110069.
------------
Advocate for : MS. N UPADHYAY
Advocate for : MR. S S ROY appearing for P K H SINGH AND ANR.
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BEFORE
HONOURABLE MR. JUSTICE K. SEMA
ORDER
Date : 18.03. 2024 List the matter on 27.03.2024.
JUDGE Comparing Assistant