Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Punjab - Subsection Section 103(3) in Punjab Gram Panchayat Act, 1952 (3)Government, may at any time establish another such body in the place of the one so suspended or superseded under this section in accordance with the provisions of this Act.
