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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(g) in Indian Medicine Central Council (Election) Rules, 1975

(g)On the date of actual election, the member present in the meeting shall, one by one sign against their names in the list which contains the names of all the members in alphabetical order and is placed along the side of the ballot box;