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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(e)"recognized institution" means a teaching institution recognized by the Faculty of Indian Medicine, Punjab Government, Health Department, Notification No. HBII-24(15)-1961/3607, dated the 27th January, 1961, or a teaching institution recognized under Section 14;