Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(17) in The Punjab Excise Act, 1914 (17)Place. - "place" includes a building, shop, tent, enclosure, booth, vehicle, vessel, boat and raft.
