Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155(2)] [Section 155] [Entire Act] Union of India - Subsection Section 155(2)(r) in Code on Social Security, 2020 (r)the type of administrative expenses and percentage of income which may be spent on expenses and the limits for such expenses under section 30;