Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] Bombay Presidency - Subsection Section 13(4) in The Bombay University Act, 1974 (4)Subject to the control of the Executive Council, the Registrar shall have the power to enter into agreements, sign documents and authenticate records on behalf of the University.
