Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(ii) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007 (ii)Issuing the notification inviting application for the Entrance Test (iiii) Sale of application forms and issue of Hall-Tickets
