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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(j) in Bihar Trade Articles (Licenses Unification) Order, 1984

(j)"lists of prices and stocks" means the list maintained from time to time, by a dealer in Form "E" intimating the sale prices of stocks of the trade articles in which the dealer carries on business;