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State of Bihar - Section

Section 120 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

120. Project Engineer:

(1)Every employer undertaking any excavation or tunnelling work shall appoint a project engineer for safe operation of such projects of such excavation or tunnelling work for which such engineer is appointed.
(2)Such project engineer shall exercise overall control of the operations and the activities at such project and be responsible for carrying out the activities safely.