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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(b) in Punjab State Legal Services Authorities Rules, 1996

(b)rendering assistance in complying with various legal requirements in order to secure the benefits under various schemes sponsored by or on behalf of the Central Government or the Government of Punjab or any other public authority or for the Welfare of the general public or any section thereof.