Madhya Pradesh High Court
Kamar Singh Alias Kamal Singh vs The State Of Madhya Pradesh on 17 March, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 54852 of 2022 (KAMAR SINGH ALIAS KAMAL SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-03-2023 Shri Manoj Kumar Dwivedi - Advocate for the applicant.
Shri P. Tanwar- Panel Lawyer for the State.
As a matter of last indulgence, counsel for the applicant seeks and is granted time to file certain documents.
List the case on 23/03/2023.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 17-Mar-23 6:33:05 PM