Supreme Court - Daily Orders
Gurmel Singh D.Thr.Lrs. vs Kanwar Ram Inder Pal Singh ... on 25 July, 2014
v ITEM NO.43 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11729/2011
(Arising out of impugned final judgment and order dated 15/07/2010
in CM No. 7604/2010 in RFA No. 623/1979 passed by the High Court
Of Punjab & Haryana At Chandigarh)
GURMEL SINGH D.THR.LRS. Petitioner(s)
VERSUS
KANWAR RAM INDER PAL SINGH (D)TR.LR.&ANR Respondent(s)
(With interim relief and office report)
Date : 25/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. Rameshwar Prasad Goyal ,Adv.(NP)
For Respondent(s) Ms. Minakshi Vij ,Adv.(NP)
Mr. Arjun Harkauli ,Adv.(NP)
The Court made the following
O R D E R
None appears.
The special leave petition is dismissed for non-prosecution.
(MADHU BALA) (SNEH LATA SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2014.07.26 13:07:53 IST Reason: