Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The National Welfare board for Seafarers Rules, 1963 (c)"Chairman" means the Chairman of the Board;(cc)[ "Vice-Chairman" means the Vice-Chairman of the Board;] [Inserted by G.S.R. 616, dated 23rd May, 1973]
