Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 5 in The West Bengal Metropolitan Planning Committee Act, 1994 5. Election of members of Committee. - The manner of election of members of the Committee and all matters related thereto shall be such as may be prescribed.
