Himachal Pradesh High Court
Sita Ram. vs . Krishan Lal And Ors. on 7 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Sita Ram. Vs. Krishan Lal and ors.
.
RSA No. 68 of 2013 07.10.2023 Present: Mr. Malay Kaushal, Advocate, for the appellant.
Mr. Manoj Kumar, Advocate, vice counsel, for respondents No. 1 to 4.
of Mr. Manoj Kumar, learned counsel, appears for respondents No. 1 to 4 and has submitted that during the pendency rt of the appeal, respondent No. 4 has died.
Confronted with this, learned counsel for the appellant seeks time to have instruction and if required to take appropriate steps for substitution of deceased respondent No. 4.
List on 06.11.2023.
( Satyen Vaidya ) Judge 7th October, 2023 (sushma) ::: Downloaded on - 07/10/2023 20:37:42 :::CIS