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[Cites 0, Cited by 0] [Section 367B] [Entire Act]

Union of India - Subsection

Section 367B(5) in Rules of Procedure and Conduct of Business in Lok Sabha

(5)If a member finds having voted by mistake in the wrong Lobby, such Member may be allowed to correct the mistake, provided it is brought to the notice of the Speaker by the member before the result of the Division is announced.